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Bengal Presidency - Section

Section 191 in Police Regulations, Bengal , 1943

191. Circle Inspectors and diaries. [§ 12, Act V, 1861].

(a)The Circle Inspector shall personally read in full general diaries (immediately on their receipt), case diaries and mufassil diaries and shall himself comment or pass orders on each, subject.
(b)He should encourage his subordinates by judicious comments on the general diaries to make the entries full and complete.
(c)His orders and comments shall be communicated to the officer concerned in B.P. Form No. 15.
(d)
(i)He shall file the general diaries in his office after extracting all information required for his daily report.
(ii)He shall, when the case is disposed of, send the case diaries together with the Court officer's final memorandum to the Superintendent's office to be filed there.
(iii)He shall file the mufassil diaries in his office after taking necessary action on them.