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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(2)(e) in East Kolkata Wetlands (Conservation and Management) Act, 2006

(e)the form and the restrictions and conditions of an order granting sanction for change of character or mode of use of the land under sub-section (4) of section 10;