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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(1) in The Rajasthan Colonisation (Bhakra Project Government Land Allotment and Sale) Rules, 1955

(1)These rules may be called the Rajasthan Colonisation (Bhakra Project Government Lands Allotment [and sale] [Added by Notification No. F. 6 (77) Revenue I/54, dated 05.10.1957-Rajasthan Gazette, Part IV(C), dated 24.10.1957.]) Rules, 1955.