Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 1 in The Rajasthan Colonisation (Bhakra Project Government Land Allotment and Sale) Rules, 1955

1. Short title and Commencement.

(1)These rules may be called the Rajasthan Colonisation (Bhakra Project Government Lands Allotment [and sale] [Added by Notification No. F. 6 (77) Revenue I/54, dated 05.10.1957-Rajasthan Gazette, Part IV(C), dated 24.10.1957.]) Rules, 1955.
(2)They extend to whole of the area to be irrigated by Bhakra Project canals consisting of the villages given in the Schedule annexed hereto.
(3)They shall come into force on the date of their publication in the Rajasthan Gazette .