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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(4)(e) in Andhra Pradesh Para Medical Board Rules, 2006

(e)In case of deficiencies subsist, the temporary recognition shall be withdrawn in Form-XVII, as specified in Section 24 (6) of the Act.