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State of Punjab - Section

Section 96A in The Punjab Distillery Rules, 1932

96A.

Specially denatured spirit of the strength of not less than 60 degrees over proof may be issued to soap manufacturers provided that it is denatured with the following denaturants :-
(a)half per cent caustic soda;
(b)three per cent castor oil soap;
(c)one per cent of the volume of wood naptha or methyl alcohol. The specifications of caustic soda and caster oil soap and alcohol are given as follows:-
Caustic soda to be used should contain at least 90 per cent active Sodium Hydroxide and when dissolved in water should form a clear solution.Caster oil soap should be made from pure filtered caster oil with a filtered caustic soda lye made from 76 per cent N 2 degree or 98 per cent caustic soda. The soap should not contain more than 28 per cent or less than 25 per cent of water;