Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96A] [Entire Act] State of Punjab - Subsection Section 96A(c) in The Punjab Distillery Rules, 1932 (c)one per cent of the volume of wood naptha or methyl alcohol. The specifications of caustic soda and caster oil soap and alcohol are given as follows:-