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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(3) in West Bengal Electrical Licensing Rules, 2017

(3)While recording his joining in any Contractor's firm the concerned Supervisor(s) are to be present personally alongwith Supervisor's Certificate of Competency (S.C.C) Book in the office of West Bengal Licensing Board (Electrical) or at their camp office, if any, with the respective Contractor.