Himachal Pradesh High Court
Ravinder Kumar vs . Officer In-Charge Central Bank Of ... on 27 September, 2022
Bench: Sabina, Sushil Kukreja
Ravinder Kumar Vs. Officer In-charge Central Bank of India & ors.
CWP No.6260 of 2022 .
27.09.2022 Present: Mr. Vishal Verma, Advocate on behalf of Mr. Athrav Sharma, Advocate, for the petitioner.
Mr. Karan Singh Parmar, Advocate on behalf of Mr. Khem Raj, Advocate, for respondents No.1 & 2 and Ms. Devyani Sharma, Advocate, for respondents No.3 and 4.
CWP No.6260 of 2022 & CMP No.12566/2022 r Learned counsel for the respondents seeks time to file reply.
List again on 9th November, 2022.
( Sabina ) Judge ( Sushil Kukreja ) Judge September 27, 2022 VH ::: Downloaded on - 27/09/2022 20:05:15 :::CIS