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[Cites 1, Cited by 6]

Himachal Pradesh High Court

Ravinder Kumar vs . Officer In-Charge Central Bank Of ... on 27 September, 2022

Bench: Sabina, Sushil Kukreja

Ravinder Kumar Vs. Officer In-charge Central Bank of India & ors.

CWP No.6260 of 2022 .

27.09.2022 Present: Mr. Vishal Verma, Advocate on behalf of Mr. Athrav Sharma, Advocate, for the petitioner.

Mr. Karan Singh Parmar, Advocate on behalf of Mr. Khem Raj, Advocate, for respondents No.1 & 2 and Ms. Devyani Sharma, Advocate, for respondents No.3 and 4.

CWP No.6260 of 2022 & CMP No.12566/2022 r Learned counsel for the respondents seeks time to file reply.

List again on 9th November, 2022.

( Sabina ) Judge ( Sushil Kukreja ) Judge September 27, 2022 VH ::: Downloaded on - 27/09/2022 20:05:15 :::CIS