Section 15(1) in The West Bengal National Volunteer Force Act, 1949
(1)The [State] [Words substituted for the word 'Provincia' by the Adaptation of Laws Order, 1950.] Government may, for the purpose of advising it on all matters of policy connected with the constitution and administration of the Force, constitute a [West Bengal National Volunteer Force Advisory Committee] [Words substituted for the word 'Provincial Advisory Committee' by the Adaptation of Laws Order, 1950.], District Advisory Committee and Unit Advisory Committee.
