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State of West Bengal - Section

Section 15 in The West Bengal National Volunteer Force Act, 1949

15. Advisory Committees. -

(1)The [State] [Words substituted for the word 'Provincia' by the Adaptation of Laws Order, 1950.] Government may, for the purpose of advising it on all matters of policy connected with the constitution and administration of the Force, constitute a [West Bengal National Volunteer Force Advisory Committee] [Words substituted for the word 'Provincial Advisory Committee' by the Adaptation of Laws Order, 1950.], District Advisory Committee and Unit Advisory Committee.
(2)The Committees shall be constituted in such manner and shall perform such functions as may be prescribed.