Section 43(4) in Rajasthan Transparency in Public Procurement Rules, 2013
(4)[ ***] [Deleted 'The Notice Inviting Bids for goods, works or services estimated to cost above Rs.200.00 lakh shall also be sent to the Director General, Intelligence and Statistics, Kolkata for publication in Indian Trade Journal.' by Rajasthan Notification No. G.S.R. 62, dated 15.11.2016 (w.e.f.24.1.2013).]
