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State of Bihar - Section

Section 1 in The Bihar and Orissa Highways Act, 1926

1. Short title, extent and commencement.

(1)This Act may be called the Bihar and Orissa Highways Act, 1926.
(2)It shall extend to the whole of Bihar [and Orissa] including the Santhal Parganas.
(3)it shall come into [force] [The Act came into force on the 1st December, 1926, see Notification No. 12795-C., dated the 27th November, 1926.] on such date as the [State] [Substituted by A. L.O.] Government may by notification direct.