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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(3) in The Bihar and Orissa Highways Act, 1926

(3)it shall come into [force] [The Act came into force on the 1st December, 1926, see Notification No. 12795-C., dated the 27th November, 1926.] on such date as the [State] [Substituted by A. L.O.] Government may by notification direct.