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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in Indian Broadcasting (Programme) Service Rules, 1990

(3)A person appointed under clause (b) of sub-rule (I) shall be a member of the Service in the appropriate grade applicable to him in Schedule I or Schedule II, as the case may be, from the date of such appointment.