Section 5 in Indian Broadcasting (Programme) Service Rules, 1990
5. Members of the Service.
(1)The following persons shall be the members of the Service.(a)Persons appointed to duty posts under rule 6; and(b)persons appointed to duty posts under rule 7.(2)A person appointed under clause (a) of sub-rule (I) shall on such appointment, be deemed to be a member of the Service in the appropriate grade applicable to him in Schedule I or Schedule II as the case may be, from the date of initial constitution of the Service.(3)A person appointed under clause (b) of sub-rule (I) shall be a member of the Service in the appropriate grade applicable to him in Schedule I or Schedule II, as the case may be, from the date of such appointment.
