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Madhya Pradesh High Court

Vikash Bhadoria vs The State Bank Of India (Racpc Branch) ... on 9 January, 2018

THE HIGH COURT OF MADHYA PRADESH WP-6814-2016 (VIKASH BHADORIA Vs THE STATE BANK OF INDIA (RACPC BRANCH) THR) 16 Gwalior, Dated : 09-01-2018 Parties through their counsel. As prayed, list this case on 11.01.2018. (ANAND PATHAK) JUDGE (LJ*)