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[Cites 0, Cited by 0] [Section 289(6)] [Section 289] [Entire Act]

Union of India - Subsection

Section 289(6)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)[ Acting Electrical Artificer (Power)/(Radio)/(Air) /(Air Radio) 4th Class in the case of Artificers, Electrical Mechanicians (Power) /(Radio) /(Air)/ (Air Radio) 4th Class in the case of Mechanicians and Electrical Mechanic (Power)/(Radio)/(Air)/(Air Radio) Ist Class in the case of non-Artificer sailors for promotion in the Electrical and Air Electrical Branches.] [Substitued by S.R.O. 271, dated 9th September, 1969]