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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(5) in Chhattisgarh Panchayat Samvida Shala Shikshak (Appointment and Conditions of Service) Rules, 2004

(5)The candidates found qualified after scrutiny shall be called before the Scrutinising Committee to test the knowledge of local language.