Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 339] [Entire Act] State of Uttar Pradesh - Subsection Section 339(1) in The General Rules (Civil), 1957 (1)a return in Form No. 113 of the sums realized by him under the orders of the court during the preceding week ; and
