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State of Punjab - Section

Section 11 in Civil Services (Departmental Examination), Punjab Rules, 2014

11. Result.

(1)After the completion of the examination, the name of the member of service, who qualifies the examination with the requisite percentages as specified in Rule 10, shall be published in the Official Gazette.
(2)If a member of service obtains less than 66.66 percent marks or 55 percent marks, as the case may be, he shall be declared failed, and the result shall be notified accordingly.