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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(1) in Civil Services (Departmental Examination), Punjab Rules, 2014

(1)After the completion of the examination, the name of the member of service, who qualifies the examination with the requisite percentages as specified in Rule 10, shall be published in the Official Gazette.