Himachal Pradesh High Court
Shyam Lal vs . Sher Singh And Anr. on 26 September, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Shyam Lal Vs. Sher Singh and anr.
Cr.R No. 289 of 2019 .
26.09.2022 Present: Mr. Parmod Singh Thakur, Advocate, for the petitioner.
Mr. Sative Chauhan, Advocate, vice Mr. Satpal Chauhan, Advocate, for respondent No.1. Mr. Desh Raj Thakur, Additional Advocate General with Mr. Manoj Bagga, Assistant Advocate General, for respondent No.2-State.
As per report of the Registry, committal warrants issued against petitioner in pursuance to order dated 05.08.2021 have remained unexecuted. Let fresh committal warrants be issued.
List on 07.11.2022.
( Satyen Vaidya ) Judge 26th September, 2022 (sushma) ::: Downloaded on - 26/09/2022 20:04:44 :::CIS