Himachal Pradesh High Court
Shyam Lal vs Sher Singh And Anr on 12 September, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Shyam Lal Vs Sher Singh and Anr .
Cr.Revision No.289 of 2019 12.09.2022 Present: Mr. Parmod Singh Thakur, Advocate, vice counsel for the petitioner.
Mr. Desh Raj Thakur, Addl. A.G and Mr. Narender Thakur, Dy.A.G., for respondent-State.
execution to As per report of the Registry, the status of the of committal warrants is still awaited.
r Learned counsel for the petitioner also submits that despite efforts he is not able to contact the petitioner. In view of this, list on 26.09.2022.
(Satyen Vaidya) Judge September 12, 2022 (gaurav) ::: Downloaded on - 13/09/2022 20:03:24 :::CIS