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[Cites 0, Cited by 0] [Section 152(3)] [Section 152] [Entire Act]

State of Tamilnadu - Subsection

Section 152(3)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)leave salary at the rate of eleven per cent of the actual monthly salary including allowances of such employee for the period of service under the society including the joining time, if any;