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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Andhra Pradesh - Subsection

Section 115(a) in Andhra Pradesh Panchayat Raj Act, 1994

(a)provide public landing places, halting places, and cart stands (which last expression includes stands for animals and vehicles of any description including motor vehicles) and levy fees for their use: