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Union of India - Section

Section 3 in The Sugar (Price Determination for 2003-2004 Production) Amendment Order, 2004

3. Price of Sugar produced in 2003-2004 Season.

- The price as specified in Column 3 of Schedule I or Schedule II, as the case may be, against the zones specified in the corresponding entry in column 2, shall be the prices payable for all the Indian Sugar Standards (ISS) grades of sugar, packed in 'A'. Twill new gunny begs and produced in 2003-2004 sugar season by all vacuum pen sugar factories specified in Schedule III, which are required to be supplied to any person, Organisation or State Government under sub-clause (1) of clause 2 of the Levy Sugar Supply (Control) Order, 1979 for delivery at buyer's option in (i) railway wagons or (ii) the buyer's cars, lorries or other means of transport at the factory gate or factory godowns :Provided that where a sugar factory is situated at a distance exceeding five kilometers from the nearest railway station or an out agency of the railways or from the godowns outside the factory not connected, the producer may charge additional thirteen paise per quintal of sugar per kilometer beyond five kilometers of the distance between the sugar factory and such railway station or the out agency of the railway in case of dispatches by rail or between the sugar factory and such godowns in case of delivery ex-godowns.Explanation. - In this Order :-
(a)the prices specified in column 3 of Schedule I and Schedule II do not include the excise duty, additional excise duty in lieu of sales tax, and the special excise duty, which the producer can recover at the rate in force at the relevant time, in addition to the prices as determined under this Order,
(b)the prices specified in column 3 of Schedule I include transport from factory godown and loading at buyer's option, into railway wagons at the railway station or siding generally used by the producer and including siding or wagons hauling, dunnage and other incidentals.
(c)the prices specified in column 3 of Schedule II includes transport from godowns and loading of sugar, at buyer's option, into carts, lorries of other means of transport at the factory gate/factory godowns and includes all other incidentals.