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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in The Sugar (Price Determination for 2003-2004 Production) Amendment Order, 2004

(b)the prices specified in column 3 of Schedule I include transport from factory godown and loading at buyer's option, into railway wagons at the railway station or siding generally used by the producer and including siding or wagons hauling, dunnage and other incidentals.