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State of Haryana - Section

Section 26 in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

26. Libraries for protective homes [Section 23(2)(g)].

- Every protective home shall be provided with a library of suitable books with a catalogue. The choice of books shall be made by the Superintendent and approved by the Chief Inspector, who will be responsible for the suitability of the books chosen.