Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(1) in The Orissa Factories Rules, 1950

(1)No Omitted vide [* * *] [Orissa Gazette Part III/27.9.1974-SRO No. 693/74/ 13.9.1974.] person shall, unaided by another person, lift, carry or move by hand or on head any material, article, tool or appliance exceeding the maximum limit in weight set out in the following Schedule:[Schedule] [Substituted Omitted vide Orissa Gazette Part III/27.9.1974-SRO No. 693/74/ 13.9.1974.]
  Person Maximum weight for material article, tool orappliance
  (1) (2)
(a) Adult male [50 kgs.] [Substituted vide Orissa Gazette Extraordinary No. 1/1.1.2004-SRO 718-2003-LE/23.12.2003.]
(b) Adult female 30 kgs.
(c) Adolescent male 30 kgs.
(d) Adolescent female 20 kgs.
(e) Male child 16 kgs.
(f) Female child 13 kgs.