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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(iii) in "Sports Authority" (Procedure for Allotment of Sports Stadia for Sporting and Non-Sporting Activities) Rules, 2006

(iii)After completion of the Event, the power charges based on the actual power consumption and the damage charges, if any, while conducting the Event, shall be deducted from the security deposit and the balance shall be refunded to the concerned applicant;