Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 64 in Karnataka Slum Areas (Development) Act, 1973

64. Prosecution and trial of offences.-

(1)No prosecution for any offence punishable under this Act shall be instituted except with the previous sanction of the prescribed authority.
(2)No court inferior to that of a magistrate of the first class shall try any offence punishable under this Act.