Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Karnataka - Subsection

Section 64(1) in Karnataka Slum Areas (Development) Act, 1973

(1)No prosecution for any offence punishable under this Act shall be instituted except with the previous sanction of the prescribed authority.