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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttarakhand - Subsection

Section 18(1) in Irrigation Department, Uttaranchal Service of Ministerial Cadre (Group 'C') Rules, 2003

(1)For new appointment the candidates appearing in the list prepared under Clause 15 (5) shall be allocated to the Chief Engineer's cadre, Circle cadre and Division cadre respectively on the basis of merit by the Head of Department.