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State of Uttarakhand - Section

Section 18 in Irrigation Department, Uttaranchal Service of Ministerial Cadre (Group 'C') Rules, 2003

18. Appointment.

- On the availability of vacancies for substantive post the Appointing Authority shall appoint the candidates in the following manner:
(1)For new appointment the candidates appearing in the list prepared under Clause 15 (5) shall be allocated to the Chief Engineer's cadre, Circle cadre and Division cadre respectively on the basis of merit by the Head of Department.
(2)The authority for appointment/promotion/posting shall be the Head of the Department in case of Chief Engineer's cadre and Circle cadre and Superintending Engineer in case of Divisional cadre.
(3)Where, in any year of recruitment, appointments are to be made both by direct recruitment and by promotion, regular appointments shall not be made unless selections are made from both the sources and combined list is prepared in accordance with Rule 17 above.
(4)If more than one order of appointment are issued in respect of any one selection, a combined order shall also be issued, mentioning the names of the persons in order of seniority as determined in the selection or as it stood in the cadre from which they are promoted, as the case may be. If the appointments are made both by direct recruitment and by promotion, names shall be arranged in accordance with the cyclic order referred to in Rule 17 above.