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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(4)(c) in The M.P. Pariyojana Ke Karan Visthapit Vyakti (Punhsthapan) Adhiniyam, 1985

(c)cause to be collected information regarding-
(i)the extent of land required for the project;
(ii)the extent of land which is likely to be benefited by the project together with a list of survey numbers in each village.