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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Kerala - Subsection

Section 25(1) in Kerala District Administration Act, 1979

(1)The President and the Vice-President shall before entering upon their offices make and subscribe an oath or affirmation before an officer not below the rank of a Secretary to Government nominated by the Government in this behalf, in form set out in the Third Schedule.