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[Cites 0, Cited by 0] [Section 264(2)] [Section 264] [Entire Act]

Chota Nagpur Division - Subsection

Section 264(2)(b) in Chota Nagpur Tenancy Act, 1908

(b)power to enter upon any land, and to survey, demarcate and make a map of the same, and any power exercisable by any officer under the Bengal Survey Act, 1875 (Bengal Act 5 of 1875); and