Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(1) in The Orissa Subordinate Fisheries Service Rules, 1994 (1)Appointment to the post in a particular grade of the service from the select list shall be made by the Director of Fisheries in order of merit as assigned in the select list.
