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State of Odisha - Section

Section 9 in The Orissa Subordinate Fisheries Service Rules, 1994

9.

(1)Appointment to the post in a particular grade of the service from the select list shall be made by the Director of Fisheries in order of merit as assigned in the select list.
(2)Failure of a candidate to join the post by the specified date in absence of extension of date by the appointing authority shall amount to forfeiture of his claim for such appointment.Part-IV Recruitment by promotion