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State of Gujarat - Section

Section 4 in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013

4. Age limit.

- For appearing in the examination, a candidate shall have attained the age of 18 years [and shall not have attained the age of 28 years] [Inserted by Notification No. GG/65/2013/MKM/102011/3139/E-1, dated 26.9.2013 (w.e.f. 15.5.2013).] on the date specified by the Board in the advertisement.