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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(16) in The Indian Medical Council Act, 1956

16.6.1964).]] shall not be appointed as a visitor for the same [inspection or examination] [Substituted by Act 24 of 1964, Section 9, for " examination" (w.e.f. 16.6.1964). ].