Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(5) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(5)The processing for long-term Open Access customers will be carried out during the first week of each month and all the Open Access Applications received during the previous month, will be treated at par for processing the applications and not for allocation of capacity;