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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(1)(c) in The West Bengal Primary Education Act, 1973

(c)[ the Director, State Council of Educational Research and Training, West Bengal;] [[Clause (c) substituted by W.B. Act 19 of 1994, which was earlier as under :-