Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(a) in U.P. Homeopathic Medicine (Entrance Examination for Admission to the Diploma in Homeopathic Pharmacy Course) Regulations, 2015

(a)every recognised institution shall keep their website updated with all the details intact for a minimum of 5 years and inform about it to the Board;