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[Cites 0, Cited by 0] [Section 84] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 84(e) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(e)to suo motu ensure that the affairs of a depository, participant, beneficial owner, issuer or its agent, are being conducted in a manner which are in the interest of the investors or the securities market.