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[Cites 0, Cited by 0] [Section 40(7)] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(7)(b) in Orissa Pani Panchayat Rules, 2003

(b)Immediately after the voting is over, the Election Officer shall count the votes in presence of the members present and record the number of votes secured by each candidate in a plain paper.