Section 14(1) in Public Debt (Annuity Deposit Certificates) Rules, 1966
(1)The fee for the registration variation or cancellation of a nomination under paragraph 11 of the Annuity Deposit Scheme shall be 50 paise per Rs.100 of the amount of the deposit, as shown by the certificate, subject to a maximum of one rupee per certificate.Provided that no fee shall be payable for registration of the first nomination.
