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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(6)(d) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

(d)Proposals in respect of income from Other Businesses like Consultancy Services, Convergence, Training Facilities, etc;