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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1) in The M.P. Boiler Operation Engineers' Rules, 1968

(1)The certificate of proficiency as Boiler Operation Engineer shall qualify the holder thereof! to be incharge of a boiler or boilers of any type and size provided that the boilers are so situated that no one of them is distant more than 46 meters from any other of them.